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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(a) in Bihar State Employees (House Rent Allowance) Rules, 1980

(a)Government servant appointed on ad hoc or personal, rates of pay unless the orders sanctioning their appointment specifically provide for the drawal of House Rent Allowance in addition to pay;