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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(5)(b) in The Karnataka Animal Diseases (Control) Act, 1961

(b)certifies in writing that any animal is affected with contagious or infectious disease, the Inspector shall destroy the animal or deal with it in such other manner as may be prescribed; or