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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(a) in Karnataka Private Aided Educational Institutions Employees (Regulation of Pay, Pension and Other Benefits) Act, 2014

(a)“Automatic or time bound Advancement Scheme” means Higher Scale of pay granted to an employee of an Educational Institutions after completion of specified period of service in a post;