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State of Odisha - Section

Section 35 in The Orissa Agricultural Produce Markets Rules, 1958

35. The Market Committee Fund.

- All moneys received by the Market Committee shall be credited to the fund called the Market Committee Fund. Except where Government on application by the Market Committee or otherwise shall direct, all money paid into the Market Committee Fund shall be credited at least twice a week in full into Government treasury or sub-treasury or a Bank duly approved for this purpose by the Director. All balance from the Fund shall be kept in such treasury or sub-treasury or Bank and it shall not be drawn upon except in accordance with these rules.