Central Administrative Tribunal - Madras
N Palaniappan vs M/O Communications on 18 June, 2019
1 OA 715/2015 CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH O.A.No.715/2015 Dated Tuesday, the 18th day of June, 2019 PRESENT Hon'ble Mr.R.Ramanujam, Administrative Member N.Palaniappan, S/o.Nambupitchai, No.12/8, Thulasi Baba Mada Street, Rameswaram 623 526 ... Applicant By Advocate M/s R.Malaichamy Vs.
1.Union of India, Rep., by the Postmaster General, Southern Region (TN), Madurai 625 002.
2.The Superintendent of Post Offices, Ramanathapuram Division, Ramanathapuram 623 501.
3.The Postmaster, Ramanathapuram HO, Ramanathapuram 623 501. ... Respondents By Advocate Mr.S.Nagarajan 2 OA 715/2015 (Order: Pronounced by Hon'ble Mr.R.Ramanujam, Member(A)) When the matter is taken up today, learned counsel for the applicant submits that the applicant wished to withdraw this OA. He has made an endorsement on the case file to this effect.
2. Accordingly, the OA is dismissed as withdrawn.
(R.RAMANUJAM) MEMBER (A) 18.06.2019 M.T.