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State of Rajasthan - Section

Section 17 in The Rajasthan Municipalities (Class IV Service) Rules, 1964

17. [ Nature and extent of leave eligible to sweepers and scavengers. [Substituted by Notification No. Misc./F. 7(80)/DLB/65-66/35068-35320 dated 11-7-1966, Published in Rajasthan Gazette, Part IV-C dated 25-8-1966.]

(1)All kinds of leave as admissible to the Class IV servants shall be allowed to sweepers and scavengers.
(2)Weekly rest admissible to sweepers and scavengers shall be arranged in such a way that everybody avails of the weekly rest by rotation and the work may not suffer.]