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State of West Bengal - Section

Section 13 in The Lowis Jubilee Sanitarium (Acquisition) Act, 1986

13. Repeal and saving.

(1)The Lowis Jubilee Sanitarium (Acquisition) Ordinance, 1986 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under this Act.