Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tripura - Subsection Section 2(39) in Tripura Value Added Tax Act, 2004 (39)"Special Economic Zone" (S.E.Z) means the area outside the custom territory of India for trade operation, duties and tariffs.CHAPTER -II Incidence and Levy of Tax
