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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3) in Bihar Agricultural University Act, 2010

(3)The University may assume responsibility for the establishment, development and operations of its constituent bodies in the territorial jurisdiction as may be required.[* * *] [Deleted '(4) The University shall have authority throughout its jurisdiction to provide for, instruction, teaching, research, extension education and training in Agriculture' & allied subjects in the State.' by Bihar Act 19, 2010.]