Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 32 in Jammu and Kashmir Shops and Establishments Act, 1966 32. Ventilation The premises of every establishment shall be ventilated in accordance with such standards and by such methods as may be prescribed.
