Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1094 in Police Regulations, Bengal , 1943 1094. Demi-official correspondence. - No demi-official letter shall be quoted in official correspondence without the express sanction both of the sender and the receiver.
