Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Kerala - Subsection

Section 54(4) in Mahatma Gandhi University Act 1985

(4). The decisions of the governing body shall be taken at meetings on the basis of simple majority of the members present and voting.