Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Union of India - Subsection Section 58(a) in The Army Act, 1950 (a)when signing any document relating to pay, arms, ammunition, equipment, clothing, supplies or stores, or any,. property of the Government fraudulently leaves in blank any material part for which his signature is a voucher; or
