Uttarakhand High Court
SPA/165/2022 on 5 June, 2023
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
05.06.2023 SPA No. 165 of 2022
Sri Vipin Sanghi, C.J.
Sri Rakesh Thapliyal, J.
1. Mr. Avil Kaintura, proxy counsel form Mr. Abhijay Negi, learned counsel for the appellant.
2. Mr. S.S. Chaudhary, learned Brief Holder for the State- respondent nos.1 and 2.
3. Mr. Pankaj Purohit, as His Lordship then was appearing for respondent no.3. We are informed that Mr. C.K. Sharma has been nominated as a Counsel for respondent no.3 now. However, neither his name is shown in the cause-list, nor is he appearing today.
4. In the interest of justice, we defer orders.
5. We direct respondent no.3 to positively file an affidavit in terms of the order dated 27.09.2022 before the next date.
6. List on 02.11.2023.
7. A copy of this order be communicated to Mr. C.K. Sharma, learned counsel, by the Registry for compliance.
(Rakesh Thapliyal, J.) (Vipin Sanghi, C.J.) 05.06.2023 05.06.2023 NISHANT