Supreme Court - Daily Orders
Central Bureau Of Investigation And ... vs Abhishek Chandra @ Sachin Besarya on 14 March, 2014
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ITEM NO.47 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).25098/2012
(From the judgment and order dated 05/09/2011 in WP No.300/2007 of the
HIGH COURT OF GUWAHATI ,ASSAM)
C.B.I.& ORS. Petitioner(s)
VERSUS
ABHISHEK CHANDRA & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date: 14/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. L. Nageswara Rao, ASG
Mr. D. Abhinav Rao, Adv.
Ms. Hema Sahu, Adv.
Mr. Arvind Kumar Sharma, Adv.
For Respondent(s)
Mrs. Priya Puri, Adv.
Mr. Gopal Singh, Adv.
Mr. Rituraj Biswas, Adv.
UPON hearing counsel the Court made the following
O R D E R
List for final disposal on 15th April, 2014, a non- miscellaneous day.
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