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State of Assam - Section

Section 28 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

28.

The following proportion shall be maintained for short-listing of candidates for interview keeping in view the existing Reservation Policy as advertised subject to availability of candidates.
(i)Generally, following proportion shall be maintained for short-listing eligible candidates for interview:
No. of posts advertised Proportion of candidates for interview
1 to 5 6 times
6 to 10 5 times
11 and more 4 times
(ii)In case of single post like Director, Principal of an Institution, Head of Deptt. etc., no short-listing/weeding out shall be necessary.
(iii)The Commission may also hold written examination for short-listing of candidates for interview.