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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Act, 1959

(1)This Act may be called the Rajasthan Disciplinary Proceedings (Summoning of Witnesses and Production of Documents) Act, 1959.