Karnataka High Court
Shri Sangi Reddy @ Tilak Sai vs Union Of India on 27 September, 2023
Author: S Vishwajith Shetty
Bench: S Vishwajith Shetty
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NC: 2023:KHC:35235
CRL.P No. 7933 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 27TH DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S VISHWAJITH SHETTY
CRIMINAL PETITION NO. 7933 OF 2023
BETWEEN:
SHRI SANGI REDDY @ TILAK SAI
AGED ABOUT 24 YEARS
S/O SANGI REDDY RAMAKRISH
NGR LAYOUT, BOMMANAHALLI
NEAR SILK BOARD, BTM LAKE
LEFT WIDE AREA
BENGALURU - 560 099.
...PETITIONER
(BY SRI BALAKRISHNA BABURAO, ADVOCATE AND
SRI B.V.HARISH KUMAR, ADVOCATE)
AND:
Digitally signed UNION OF INDIA
by PADMAVATHI NARCOTICS CONTROL BUREAU
BK
H.NO.7/1-2, PRIYANK VILLAS
Location: HIGH
COURT OF KATTIGENAHALLI, BAGLUR MAIN ROAD
KARNATAKA YELAHANKA
BENGALURU - 560 063.
REPRESENTED BY CGSC
HIGH COURT OF KARNATAKA
BENGALURU - 560 001.
...RESPONDENT
(BY SMT. SHRIDEVI BHOSALE M., ADVOCATE)
THIS CRL.P IS FILED U/S.439 CR.P.C BY THE ADVOCATE
FOR THE PETITIONER PRAYING TO ENLARGE THE PETITIONER
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NC: 2023:KHC:35235
CRL.P No. 7933 of 2023
ON BAIL IN NCB F.NO.48/1/29/2023/BZU, REGISTERED BY THE
RESPONDENT PENDING ON THE FILE OF THE HONBLE XXXIII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND SPECIAL
COURT FOR NDPS CASES, BENGALURU FOR THE OFFENCE
P/U/S.8(c) R/W SEC.22(c),23(c),27,27-A,28,29 OF THE NDPS
ACT.
THIS CRIMINAL PETITION, COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner after arguing the matter for sometime, seeks permission of this Court to withdraw the petition with liberty to approach this Court after the charge sheet is filed.
2. The submission is placed on record. The petition is dismissed as withdrawn with liberty as prayed for.
Sd/-
JUDGE NVJ List No.: 1 Sl No.: 50