Section 18(8)(a) in The Goa Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(8)(a) in The Goa Value Added Tax Act, 2005

(a)any business, in respect of which a certificate of registration has been issued under this section, has been discontinued, or has been transferred or otherwise disposed of; or

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State of Goa - Subsection

Section 18(8)(a) in The Goa Value Added Tax Act, 2005