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State of Rajasthan - Section

Section 38 in The Rajasthan Boiler Operation Engineers' Rules, 1967

38. Assessment of work.

- A candidate shall secure at least 45 per cent of marks in each written paper as well as in the oral and drawing examinations but the aggregate should not be less than 55 per cent of the total marks in order that he can be awarded a certificate of proficiency under these rules.[39. Fees for Examination. - (1) Candidates for examination for certificate of proficiency as a Boiler Operation Engineer shall pay a fee of Rs. 300/- which shall not, except as otherwise provided in these rules be refundable.
(2)All fees payable under these rules shall be deposited in a Government treasury in the State under the account head "0230-Labour and Employment, 103-fees for the Inspection of Steam Boilers" OR through bank draft in favour of Chief Inspector of Factories & Boilers, Rajasthan, Jaipur.] [Notification No. F. 3(5) legal /F&B/2001, dated 21.8.2001-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 4.9.2001, vide G.S.R. 62 = 2001 RSCS/Part II/ Page 630/H. 558]IX. Grant of Certificate[40. Grant of certificate of proficiency. - If a candidate passes the examination, he shall be granted a certificate as soon as practicable.] [Notification No. F. 4(4) Sharm/95, dated 6.7.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 10.7.1996, page 77, vide G.S.R. 36 = 1996 RSCS/Part II/ Page 299/H. 358]