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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(7) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020

(7)“notification” means a notification published in the Telangana Gazette and the expression “notify” or “notified” shall be construed accordingly.