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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(k) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(k)"Intake" means and implies the total number of seats sanctioned by the competent authority for admitting students in each course of study in a professional educational institution;