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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(2)(b) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(b)the contract shall be lodged with the Vice – Chancellor and a copy thereof shall be furnished to the officer or teacher concerned;