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Delhi High Court - Orders

Ms Jay Switches India Pvt. Ltd vs Ms Pca Automobiles India Pvt. Ltd on 23 April, 2026

                          $~17
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 1200/2024, I.A. 49798/2024, I.A. 49799/2024, I.A.
                                    15100/2025, I.A. 27814/2025 & I.A. 660/2026
                                    MS JAY SWITCHES INDIA PVT. LTD.                                                        .....Plaintiff
                                                                  Through:            Mr. Kumar Kshitij, Mr. Utkarsh
                                                                                      Dwivedi, Ms. Pragya Agarwal, Ms.
                                                                                      Nishitha Sachan and Mr. Yashaswy
                                                                                      Ghosh, Advs.

                                                                  versus

                                    MS PCA AUTOMOBILES INDIA PVT. LTD.         .....Defendant
                                                Through: Mr. Kunal Sabharwal, Mr. Arindam
                                                          Dey, Mr. Sahil Chopra and Ms.
                                                          Manya Kaushik, Advs.
                                                          Mr. Varun Nischal and Ms. Urvi
                                                          Johri, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER

% 23.04.2026

1. Learned counsel for the plaintiff submits that the arguing counsel is indisposed due to medical exigency.

2. Put up on 28.09.2026.

AVNEESH JHINGAN, J APRIL 23, 2026/Pa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 21:31:33