Delhi High Court - Orders
Ms Jay Switches India Pvt. Ltd vs Ms Pca Automobiles India Pvt. Ltd on 23 April, 2026
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1200/2024, I.A. 49798/2024, I.A. 49799/2024, I.A.
15100/2025, I.A. 27814/2025 & I.A. 660/2026
MS JAY SWITCHES INDIA PVT. LTD. .....Plaintiff
Through: Mr. Kumar Kshitij, Mr. Utkarsh
Dwivedi, Ms. Pragya Agarwal, Ms.
Nishitha Sachan and Mr. Yashaswy
Ghosh, Advs.
versus
MS PCA AUTOMOBILES INDIA PVT. LTD. .....Defendant
Through: Mr. Kunal Sabharwal, Mr. Arindam
Dey, Mr. Sahil Chopra and Ms.
Manya Kaushik, Advs.
Mr. Varun Nischal and Ms. Urvi
Johri, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 23.04.2026
1. Learned counsel for the plaintiff submits that the arguing counsel is indisposed due to medical exigency.
2. Put up on 28.09.2026.
AVNEESH JHINGAN, J APRIL 23, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 21:31:33