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State of Himachal Pradesh - Section

Section 2nd in The Himachal Pradesh Land Revenue (Surcharge) Rules, 1974

2nd.

- two months have elapsed since he gave notice of his intention to resign to the deputy Commissioner or to the officer duly authorised by him in that behalf.] [Substituted,-vide Punjab Government Notification No.8306, dated the 17th March, 1920.]