Allahabad High Court
Ram Kishore Pal vs Sri Jawahar Lal, Chief Engineer (Hydel) ... on 6 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1372 of 2010 Petitioner :- Ram Kishore Pal Respondent :- Sri Jawahar Lal, Chief Engineer (Hydel) U.P. Power & Ors. Petitioner Counsel :- Sandeep Dixit Hon'ble Shri Narayan Shukla,J.
The petitioner claims disobedience of order dated 24.5.2010 passed by this court in writ petition no. 3284 of 2010 (S/S). Despite service of said order on the authority concerned on 28 th May, 2010 the petitioner has not been reinstated in service till date.
Issue notices to opposite parties to appear before this court on the next date to show cause why they have not obeyed the order dated 24.5.2010 passed by this court in the aforesaid writ petition.
List on 22.7.2010.
Order Date :- 6.7.2010 GSY