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State of Uttar Pradesh - Section

Section 198 in Rules under the United Provinces Excise Act, 1910

198. Contents and methods of preparation.

- A register for all tari licences issued under the tree-tax system shall be maintained in the Collector's office in form G-2 This register should be opened as soon as possible after assignment of shops; and extracts and list as prescribed in paragraph 197 should be prepared and forwarded to the officers mentioned in clause (ii) of the paragraph not later than September 20. Any changes made during the year should be notified to the officer concerned.
(3)Register of foreign liquor licences and licences under the fixed fee system