Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Inflammable Substances Act, 1952 2. Definitions .In this Act,(a)dangerously inflammable substance means any liquid or other substance declared to be dangerously inflammable by this Act;(b)Petroleum Act, means the Petroleum Act, 1934.
