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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Central Reserve Police Force Rules, 1955

(2)Notwithstanding anything contained in sub-rule (1), the Commandant may, where he considers it necessary to do so for the purpose of maintaining and preserving discipline in the Unit or sub-Unit to which the member released from the Quarter Guard belongs, make an exception and issue a free railway pass to such member as mentioned in sub-rule (1).