Supreme Court - Daily Orders
Sidhartha Gautam vs State Of A.P. on 31 March, 2014
ITEM NO.5 REGISTRAR COURT.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
CRIMINAL APPEAL NO(s). 850 OF 2012
SIDHARTHA GAUTAM Appellant (s)
VERSUS
STATE OF A.P.& ORS Respondent(s)
(With appln(s) for stay and office report)
Date: 31/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Abhinav Mukerji,Adv.
Ms. Tanya Shree,Adv.
For Respondent(s)
Mr. D. Mahesh Babu ,Adv
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the petitioner is present. None for the respondent.
The learned counsel for the petitioner seeks and is granted four weeks’ time to comply with the terms of the office report.
List again on 22.7.2014.
| | | (M.K. HANJURA) | |mg | |Registrar |