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Supreme Court - Daily Orders

Sidhartha Gautam vs State Of A.P. on 31 March, 2014

ITEM NO.5                   REGISTRAR COURT.2             SECTION II


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR M.K. HANJURA

                        CRIMINAL APPEAL NO(s). 850 OF 2012


SIDHARTHA GAUTAM                                      Appellant (s)

                   VERSUS

STATE OF A.P.& ORS                                    Respondent(s)


(With appln(s) for stay and office report)


Date: 31/03/2014    This Appeal was called on for hearing today.


For Appellant(s)
                       Mr. Abhinav Mukerji,Adv.
            Ms. Tanya Shree,Adv.


For Respondent(s)
                       Mr. D. Mahesh Babu ,Adv




             UPON hearing counsel the Court made the following
                                 O R D E R

The learned counsel for the petitioner is present. None for the respondent.

The learned counsel for the petitioner seeks and is granted four weeks’ time to comply with the terms of the office report.

List again on 22.7.2014.

|                             |                         | (M.K. HANJURA)     |
|mg                           |                         |Registrar           |