Section 6(2)(i) in Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988
(i)the correctness of the statements made in the application [x x x] [The expression 'with regard to columns 1 to 15 and 19 in Form-I' omitted by G.O. Ms. No. 1350, Revenue (A&R) Department, dated 10.11.2010.];