Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)Canopies, each not exceeding 4.50 mtrs. in length and 2.40 mtrs. in width in the form of cantilever or ventilators over any entrance provided a minimum clear height of 2.10 mtrs. below the canopy shall be permitted as herein provided.