Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 1 February, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022 & CM APPL. 16754/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Arun Francis, Advocate.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: Mr. Raghav Avasthi & Mr.
Kunal Tiwari, Advocates.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 01.02.2024 No time left.
Re-notify on 10.04.2024.
DHARMESH SHARMA, J.
FEBRUARY 1, 2024/sa This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2024 at 01:57:38