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Delhi High Court - Orders

Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 1 February, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~36
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         C.R.P. 46/2022 & CM APPL. 16754/2022
                                       DIOCESE OF DELHI-CNI                                                                ..... Petitioner
                                                                            Through:                 Mr. Arun Francis, Advocate.

                                                                            versus

                                       MR. DEEPAK MARTIN CALEB                                                             ..... Respondent
                                                                            Through:                 Mr. Raghav Avasthi & Mr.
                                                                                                     Kunal Tiwari, Advocates.

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 01.02.2024 No time left.

Re-notify on 10.04.2024.

DHARMESH SHARMA, J.

FEBRUARY 1, 2024/sa This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2024 at 01:57:38