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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(1)This Act may be called the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu adaptation of Laws Order, 1969, as amended by the by the Tamil Nadu Adaptation of Laws (2nd Amendment) Order, 1969.] Cultivating Tenants (Payment of Fair Rent) Act, 1956.