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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Bombay Presidency - Subsection

Section 60(2) in Bombay Non-Trading Corporations Act, 1959

(2)The liability of a contributory shall create a debt accruing due from him at the time when its liability commenced, but payable at the times specified in calls made on him for enforcing the liability.