Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Gujarat - Subsection Section 101(1) in The Bombay Irrigation Act, 1879 (1)The State Government may, by Notification in the Official Gazette and after previous publication, make rules to carry out the provisions of this Part.