Madhya Pradesh High Court
Anoop Joshi vs The State Of Madhya Pradesh on 24 July, 2015
1 M.Cr.C.6564/2015
24.07.2015
Shri Madhukar Kulshrestha, Advocate on behalf of
the applicant.
Shri B.P.S. Chauhan, Government Advocate for the
respondent / State.
Case diary is not available. State is directed to keep available case diary on he next date of hearing.
List this case in the next week.
(B.D. Rathi) Judge Prachi*