Himachal Pradesh High Court
Shweta Massay vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shweta Massay vs. State of H.P. & ors.
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CWP No. 2510/202024.6.2022 Present: Ms. Bhawana Datta, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for the respondents-State.
Admit.
(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:24 :::CIS