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[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(1)(a) in The Income Tax Act, 2025

(a)a research association which has as its object the undertaking of scientific research, or a University, college or other institution approved for the purposes of section 45(3)(a)(i) to be used for scientific research;