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[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of West Bengal - Subsection

Section 131(3)(b) in West Bengal Co-operative Societies Rules, 2011

(b)where a society refuses or fails to give consent to the transfer referred to in clause (a) and the member intends to appeal to the Registrar against such refusal by or failure of the society, an appeal may be preferred within thirty days from the date of communication of the refusal or within sixty days from the date of receipt of the proposal by the society.