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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(b) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(b)two kilometers on the outer side of the boundary of any industrial or housing estate, public institution or an ancient and historical monument, specified in such notification to be controlled area for the purposes of this Act.