Supreme Court - Daily Orders
Ranbir Singh vs S.K. Roy, Chairman, Life Insurance ... on 8 March, 2022
Bench: D.Y. Chandrachud, Surya Kant, Vikram Nath
MA 1150/2019
1
ITEM NO.1 COURT NO.4 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1150 of 2019
In
CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(Arising out of impugned final judgment and order dated 12-12-2018
in CONMT.PET.(C) No.1921/2017 passed by the Supreme Court of India)
RANBIR SINGH Petitioner(s)
VERSUS
S.K. ROY, CHAIRMAN, LIFE INSURANCE CORP. Respondent(s)
OF INDIA & ANR.
(With appln.(s) for IA No.193937/2019 - PERMISSION, IA
No.193943/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.150429/2019 -
CONDONATION OF DELAY IN FILING, IA No.150425/2019 - CONDONATION OF
DELAY IN FILING, IA No.20619/2021 - EXEMPTION FROM FILING O.T., IA
No.147015/2019 - INTERVENTION, IA No.147009/2019 - INTERVENTION, IA
No.104991/2019 - INTERVENTION, IA No.102443/2019 - INTERVENTION, IA
No.186561/2019 - INTERVENTION, IA No.182333/2019 - INTERVENTION, IA
No.147045/2019 - INTERVENTION, IA No.168477/2019 - INTERVENTION, IA
No.159120/2019 – INTERVENTION/IMPLEADMENT, IA No.7129/2020 –
INTERVENTION/IMPLEADMENT, IA No.155807/2019 – INTERVENTION/
IMPLEADMENT, IA No.3860/2020 – INTERVENTION/IMPLEADMENT, IA
No.126951/2019 – INTERVENTION/IMPLEADMENT, IA No.150653/2019–
INTERVENTION/IMPLEADMENT, IA No.101576/2020–
INTERVENTION/IMPLEADMENT, IA No.98188/2020– INTERVENTION/
IMPLEADMENT, IA No.86491/2020– INTERVENTION/IMPLEADMENT, IA
No.149627/2019 – INTERVENTION/IMPLEADMENT, IA No.149346/2019–
INTERVENTION/IMPLEADMENT, IA No.180300/2019– INTERVENTION/
IMPLEADMENT, IA No.11743/2020– INTERVENTION/IMPLEADMENT, IA
No.10130/2020– INTERVENTION/IMPLEADMENT, IA No.24142/2021–
INTERVENTION/IMPLEADMENT, IA No.20617/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
Signature Not Verified and IA No.24220/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Digitally signed by
Chetan Kumar
Date: 2022.03.08
17:32:21 IST
Reason:
MA 1150/2019
2
WITH MA 1151/2019 in C.A. No.6950/2009 (XIV-A)
(With appln.(s) for IA No.76984/2019 – APPROPRIATE,
ORDERS/DIRECTIONS, IA No. 157532/2019 – CLARIFICATION/DIRECTION and
IA No.134260/2019 - INTERVENTIONAPPLICATION)
MA 1868/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133273/2019 - INTERVENTION APPLICATION)
MA 1862/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133294/2019 - EXEMPTION FROM FILING O.T.
IA No.133292/2019 - INTERVENTION APPLICATION)
MA 1861/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133332/2019 - EXEMPTION FROM FILING O.T.
IA No.133330/2019 - INTERVENTION APPLICATION)
MA 1874/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133378/2019 - APPROPRIATE
ORDERS/DIRECTIONS)
MA 1873/2019 in CONMT.PET.(C) No.1660/2018 in C.A. No.6950/2009
(With appln.(s) for IA No.133397/2019 - APPROPRIATE
ORDERS/DIRECTIONS)
MA 1940/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133499/2019 – INTERVENTION/IMPLEADMENT,
IA No.133501/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
MA 1882/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133563/2019 - INTERVENTION APPLICATION)
MA 1883/2019 in CONMT.PET.(C) Nos.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133579/2019 - EXEMPTION FROM FILING O.T.
and IA No.133576/2019 - INTERVENTION APPLICATION)
MA 1876/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133592/2019 - EXEMPTION FROM FILING O.T.
and IA No.133590/2019 - INTERVENTION APPLICATION)
MA 1888/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133608/2019 - INTERVENTION APPLICATION)
MA 1866/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133186/2019 - EXEMPTION FROM FILING O.T.
and IA No.133185/2019 - INTERVENTION APPLICATION)
MA 1860/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133156/2019 - EXEMPTION FROM FILING O.T.
IA No. 133154/2019 - INTERVENTION APPLICATION)
MA 1393/2019 in CONMT.PET.(C) Nos.31-32/2018 in C.A. No.6950/2009
(With appln.(s) for IA No.109356/2019 - APPROPRIATE ORDERS/
DIRECTIONS)
MA 1875/2019 in CONMT.PET.(C) No.1660/2018 in C.A. No.6950/2009
(With appln.(s) for IA No.132056/2019 - APPROPRIATE ORDERS/
MA 1150/2019
3
DIRECTIONS)
MA 1765/2019 in CONMT.PET.(C) No.1944/2017 in C.A. No.6956/2009
(With appln.(s) for IA No.156838/2019 - APPROPRIATE ORDERS/
DIRECTIONS and IA No.128317/2019 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1402/2019 in CONMT.PET.(C) No.1965-1967/2017 in C.A. No.
6953/2009
(With appln.(s) for IA No.112789/2019 – CLARIFICATION/DIRECTION and
IA No.112791/2019 - EXEMPTION FROM FILING O.T.)
MA 1859/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.132948/2019 - EXEMPTION FROM FILING O.T.
and IA No.132657/2019 - INTERVENTION APPLICATION)
MA 1869/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.132928/2019 - EXEMPTION FROM FILING O.T.
and IA No.132924/2019 - INTERVENTION APPLICATION)
MA 1870/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.132967/2019 - EXEMPTION FROM FILING O.T.
and IA No.132965/2019 - INTERVENTION APPLICATION)
MA 1864/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133022/2019 - EXEMPTION FROM FILING O.T.
and IA No.133020/2019 - INTERVENTION APPLICATION)
MA 1872/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133075/2019 - EXEMPTION FROM FILING O.T.
and IA No.133071/2019 - INTERVENTION APPLICATION)
W.P.(C) No.43/2020 (X)
MA 1867/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133135/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133134/2019 - INTERVENTION APPLICATION)
MA 1889/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133604/2019 - INTERVENTION APPLICATION)
MA 1878/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133619/2019 - EXEMPTION FROM FILING O.T.
and IA No.133618/2019 - INTERVENTION APPLICATION)
MA 1884/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133643/2019 - EXEMPTION FROM FILING O.T.
and IA No.133640/2019 - INTERVENTION APPLICATION)
MA 1887/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133649/2019 - EXEMPTION FROM FILING O.T.
and IA No.133646/2019 - INTERVENTION APPLICATION)
MA 1891/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133645/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133644/2019 - INTERVENTION APPLICATION)
MA 1880/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133655/2019 - INTERVENTION APPLICATION)
MA 1150/2019
4
MA 1886/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133658/2019 - EXEMPTION FROM FILING O.T.
and IA No.133657/2019 - INTERVENTION APPLICATION)
MA 1893/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.135331/2019 - INTERVENTION APPLICATION)
MA 1894/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(XIV-A)
(With appln.(s) for IA No.135333/2019 - INTERVENTION APPLICATION)
MA 1892/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No. 135351/2019 - INTERVENTION APPLICATION)
MA 1895/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.135695/2019 - INTERVENTION APPLICATION)
MA 1987/2019 in CONMT.PET.(C) Nos.1968-1969/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.144448/2019 - APPROPRIATE
ORDERS/DIRECTIONS and IA No.144450/2019 - EXEMPTION FROM FILING
O.T.)
W.P.(C) No. 110/2020 (X)
MA 2085/2019 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.154398/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.154400/2019 - EXEMPTION FROM FILING O.T.
and IA No.154396/2019 - INTERVENTION/IMPLEADMENT)
MA 2339/2019 in C.A. No. 6951/2009 (XIV-A)
(With appln.(s) for IA No.169459/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 169456/2019 - DISCHARGE OF ADVOCATE ON
RECORD)
MA 557/2020 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.9977/2020 - APPLICATION FOR PERMISSION)
MA 858/2020 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.122965/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.42653/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No.42654/2020 - EXEMPTION FROM FILING O.T. and IA No.42650/2020
- INTERVENTION/IMPLEADMENT)
MA 412/2021 in CONMT.PET.(C) No. 1968-1969/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.17789/2021 – APPROPRIATE
ORDERS/DIRECTIONS, IA No.17782/2021 - APPROPRIATE ORDERS/DIRECTIONS
and IA No.17760/2021 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1865/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133057/2019 - EXEMPTION FROM FILING O.T.
MA 1150/2019
5
and IA No. 133055/2019 - INTERVENTION APPLICATION)
MA 1879/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133663/2019 - INTERVENTION APPLICATION)
MA 1881/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133664/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133662/2019 - INTERVENTION APPLICATION)
MA 1890/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133669/2019 - INTERVENTION APPLICATION)
MA 1885/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133670/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133668/2019 - INTERVENTION APPLICATION)
MA 1877/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No. 133685/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133684/2019 - INTERVENTION APPLICATION)
Date : 08-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. Yadav Narender Singh, AOR
Mr. V. Prakash, Sr. Adv.
Mr. E.M. Sudarshan Nachiyappan, Sr. Adv.
Mr. P. Mahadevan, Adv.
Mr. P.V. Yogeswaran, Adv.
Mr. M.A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. M. Veeraragavan, Adv.
Mr. C. Ragavendren, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. P. Rajaram, Adv.
Mr. Ashish Upadhyay, Adv.
Mr. B.K. Pal, AOR
Mr. Vishal, Adv.
Mr. Arun Mishra, Adv.
MA 1150/2019
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Mr. Pallav Sishodia, Sr. Adv.
Mr. Rajiv Kumar, AOR
Mr. Shailesh Madiyal, Adv.
Mr. Krishna M. Singh, Adv.
Mr. Ajay Amrit Raj, Adv.
Mr. Ashish Prakash, Adv.
Mr. Sanjeev Gupta, Adv.
Petitioner-in-person
Mr. Vaibhav Manu Srivastava, AOR
Mr. Bankey Bihari Sharma, AOR
Mrs. Anjani Aiyagari, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. D.K. Devesh, AOR
Mr. Ram Lal Roy, AOR
For Respondent(s) Mr. A.N.S. Nadkarni, Sr. Adv.
Mr. Ashok Panigrahi, AOR
Ms. Geetanjali Das Krishnan, Adv.
Mr. Nabab Singh, Adv.
Mr. Salvador Santosh Rebello, Adv.
Mr. Arzu Paul, Adv.
Ms. Deepti Arya, Adv.
Mr. Adiraj Bali, Adv.
Mr. V.N. Subramaniam, Adv.
Ms. Anzu. K. Varkey, AOR
Ms. Aiswariya Gupta, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. R. Singaravelan, Sr. Adv.
Mr. S. Nandakumar, Adv.
Ms. Deepika Nandakumar, Adv.
Mr. Anand Murthi Rao, Adv.
Mr. M.S. Saran Kumar, Adv.
Mr. Srinavasa Rao, Adv.
MA 1150/2019
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Mr. P. Vasu, Adv.
Mr. Naresh Kumar, AOR
Mr. R. Singaravelan, Sr. Adv.
Mr. Raktim Gogoi, Adv.
Mr. G. Ananda Selvam, Adv.
Mr. P. Vasu, Adv.
Mr. Samarth Shandilya, Adv.
Ms. Lakshmi Ramamurthy, AOR
Mr. Salman Khurshid, Sr. Adv.
Ms. Lubna Naaz, AOR
Ms. Sommya Chaturvedi, Adv.
Mr. Mayilsamy K., Adv.
Mr. Aayush Kumaran Natarajan, Adv.
Mr. S. Vinayak, Adv.
Mr. P. Soma Sundaram, AOR
Mr. Vivek Sharma, AOR
Dr. P. Ravishankar, Sr. Adv.
Ms. Resmitha R. Chandran, AOR
Mr. Biju Joseph, Adv.
Mr. Hardik Vashisht, Adv.
Ms. Pooja Rohatgi, Adv.
Mr. Pramod P., Adv.
Mr. Anand Dilip Landge, AOR
Mr. Rakesh Shukla, Adv.
Ms. Sumita Hazarika, AOR
Mr. Karunakar Mahalik, AOR
Mr. A. Venayagam Balan, AOR
Mr. V.N. Raghupathy, AOR
Mr. C.B. Gururaj, Adv.
Mr. Vishnu Shankar Jain, AOR
MA 1150/2019
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Dr. Manish Singhvi, Sr. Adv.
Ms. Khyali Singh, Adv.
Mr. D.K. Devesh, AOR
Mr. S.K. Roshan, Adv.
Mr. M.M. Singh, Adv.
Mr. Jitendra Kumar, Adv.
Mr. Anurag Bhardwaj, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Mr. Dhirendra Kumar Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Mrs. Kawaljit Kochar, Adv.
Mr. Utkarsh Vats, Adv.
Mr. Deepanshu, Adv.
Mr. Kusum Chaudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Arguments concluded.
2 Judgment reserved.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master