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Supreme Court - Daily Orders

Ranbir Singh vs S.K. Roy, Chairman, Life Insurance ... on 8 March, 2022

Bench: D.Y. Chandrachud, Surya Kant, Vikram Nath

     MA 1150/2019
                                                1


     ITEM NO.1                        COURT NO.4                SECTION XIV-A

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

                            Miscellaneous Application No.1150 of 2019
                                               In
                         CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009

     (Arising out of impugned final judgment and order dated 12-12-2018
     in CONMT.PET.(C) No.1921/2017 passed by the Supreme Court of India)


     RANBIR SINGH                                                    Petitioner(s)

                                              VERSUS

     S.K. ROY, CHAIRMAN, LIFE INSURANCE CORP.                        Respondent(s)
     OF INDIA & ANR.

     (With   appln.(s)    for   IA  No.193937/2019   -    PERMISSION,     IA
     No.193943/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.150429/2019 -
     CONDONATION OF DELAY IN FILING, IA No.150425/2019 - CONDONATION OF
     DELAY IN FILING, IA No.20619/2021 - EXEMPTION FROM FILING O.T., IA
     No.147015/2019 - INTERVENTION, IA No.147009/2019 - INTERVENTION, IA
     No.104991/2019 - INTERVENTION, IA No.102443/2019 - INTERVENTION, IA
     No.186561/2019 - INTERVENTION, IA No.182333/2019 - INTERVENTION, IA
     No.147045/2019 - INTERVENTION, IA No.168477/2019 - INTERVENTION, IA
     No.159120/2019 – INTERVENTION/IMPLEADMENT, IA No.7129/2020 –
     INTERVENTION/IMPLEADMENT,     IA   No.155807/2019     –   INTERVENTION/
     IMPLEADMENT,   IA    No.3860/2020   –   INTERVENTION/IMPLEADMENT,    IA
     No.126951/2019    –   INTERVENTION/IMPLEADMENT,    IA   No.150653/2019–
     INTERVENTION/IMPLEADMENT,               IA              No.101576/2020–
     INTERVENTION/IMPLEADMENT,     IA    No.98188/2020–        INTERVENTION/
     IMPLEADMENT,    IA    No.86491/2020–    INTERVENTION/IMPLEADMENT,    IA
     No.149627/2019    –   INTERVENTION/IMPLEADMENT,    IA   No.149346/2019–
     INTERVENTION/IMPLEADMENT,      IA     No.180300/2019–     INTERVENTION/
     IMPLEADMENT,    IA    No.11743/2020–    INTERVENTION/IMPLEADMENT,    IA
     No.10130/2020–      INTERVENTION/IMPLEADMENT,     IA     No.24142/2021–
     INTERVENTION/IMPLEADMENT, IA No.20617/2021 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES
Signature Not Verified                          and   IA   No.24220/2020   -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Digitally signed by
Chetan Kumar
Date: 2022.03.08
17:32:21 IST
Reason:
MA 1150/2019
                                 2



WITH MA 1151/2019 in C.A. No.6950/2009 (XIV-A)
(With    appln.(s)   for    IA    No.76984/2019    –   APPROPRIATE,
ORDERS/DIRECTIONS, IA No. 157532/2019 – CLARIFICATION/DIRECTION and
IA No.134260/2019 - INTERVENTIONAPPLICATION)
MA 1868/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133273/2019 - INTERVENTION APPLICATION)
MA 1862/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133294/2019 - EXEMPTION FROM FILING O.T.
IA No.133292/2019 - INTERVENTION APPLICATION)
MA 1861/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133332/2019 - EXEMPTION FROM FILING O.T.
IA No.133330/2019 - INTERVENTION APPLICATION)
MA 1874/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With    appln.(s)    for   IA    No.133378/2019    -    APPROPRIATE
ORDERS/DIRECTIONS)
MA 1873/2019 in CONMT.PET.(C) No.1660/2018 in C.A. No.6950/2009
(With    appln.(s)   for    IA    No.133397/2019     -  APPROPRIATE
ORDERS/DIRECTIONS)
MA 1940/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133499/2019 – INTERVENTION/IMPLEADMENT,
IA No.133501/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
MA 1882/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133563/2019 - INTERVENTION APPLICATION)
MA 1883/2019 in CONMT.PET.(C) Nos.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133579/2019 - EXEMPTION FROM FILING O.T.
and IA No.133576/2019 - INTERVENTION APPLICATION)
MA 1876/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133592/2019 - EXEMPTION FROM FILING O.T.
and IA No.133590/2019 - INTERVENTION APPLICATION)
MA 1888/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133608/2019 - INTERVENTION APPLICATION)
MA 1866/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133186/2019 - EXEMPTION FROM FILING O.T.
and IA No.133185/2019 - INTERVENTION APPLICATION)
MA 1860/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133156/2019 - EXEMPTION FROM FILING O.T.
IA No. 133154/2019 - INTERVENTION APPLICATION)
MA 1393/2019 in CONMT.PET.(C) Nos.31-32/2018 in C.A. No.6950/2009
(With appln.(s) for IA No.109356/2019 - APPROPRIATE ORDERS/
DIRECTIONS)
MA 1875/2019 in CONMT.PET.(C) No.1660/2018 in C.A. No.6950/2009
(With appln.(s) for IA No.132056/2019 - APPROPRIATE ORDERS/
MA 1150/2019
                                 3


DIRECTIONS)
MA 1765/2019 in CONMT.PET.(C) No.1944/2017 in C.A. No.6956/2009
(With appln.(s) for IA No.156838/2019 - APPROPRIATE ORDERS/
DIRECTIONS and IA No.128317/2019 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1402/2019 in CONMT.PET.(C) No.1965-1967/2017 in C.A. No.
6953/2009
(With appln.(s) for IA No.112789/2019 – CLARIFICATION/DIRECTION and
IA No.112791/2019 - EXEMPTION FROM FILING O.T.)
MA 1859/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.132948/2019 - EXEMPTION FROM FILING O.T.
and IA No.132657/2019 - INTERVENTION APPLICATION)
MA 1869/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.132928/2019 - EXEMPTION FROM FILING O.T.
and IA No.132924/2019 - INTERVENTION APPLICATION)
MA 1870/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.132967/2019 - EXEMPTION FROM FILING O.T.
and IA No.132965/2019 - INTERVENTION APPLICATION)
MA 1864/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133022/2019 - EXEMPTION FROM FILING O.T.
and IA No.133020/2019 - INTERVENTION APPLICATION)
MA 1872/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133075/2019 - EXEMPTION FROM FILING O.T.
and IA No.133071/2019 - INTERVENTION APPLICATION)
W.P.(C) No.43/2020 (X)
MA 1867/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133135/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133134/2019 - INTERVENTION APPLICATION)
MA 1889/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133604/2019 - INTERVENTION APPLICATION)
MA 1878/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133619/2019 - EXEMPTION FROM FILING O.T.
and IA No.133618/2019 - INTERVENTION APPLICATION)
MA 1884/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133643/2019 - EXEMPTION FROM FILING O.T.
and IA No.133640/2019 - INTERVENTION APPLICATION)
MA 1887/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133649/2019 - EXEMPTION FROM FILING O.T.
and IA No.133646/2019 - INTERVENTION APPLICATION)
MA 1891/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133645/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133644/2019 - INTERVENTION APPLICATION)
MA 1880/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133655/2019 - INTERVENTION APPLICATION)
MA 1150/2019
                                 4


MA 1886/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133658/2019 - EXEMPTION FROM FILING O.T.
and IA No.133657/2019 - INTERVENTION APPLICATION)
MA 1893/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.135331/2019 - INTERVENTION APPLICATION)
MA 1894/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(XIV-A)
(With appln.(s) for IA No.135333/2019 - INTERVENTION APPLICATION)
MA 1892/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No. 135351/2019 - INTERVENTION APPLICATION)
MA 1895/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.135695/2019 - INTERVENTION APPLICATION)
MA 1987/2019 in CONMT.PET.(C) Nos.1968-1969/2017 in C.A. No.
6953/2009 (XIV-A)
(With    appln.(s)    for   IA    No.144448/2019    -   APPROPRIATE
ORDERS/DIRECTIONS and IA No.144450/2019 - EXEMPTION FROM FILING
O.T.)
W.P.(C) No. 110/2020 (X)
MA 2085/2019 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With    appln.(s)    for   IA    No.154398/2019    -   APPROPRIATE
ORDERS/DIRECTIONS, IA No.154400/2019 - EXEMPTION FROM FILING O.T.
and IA No.154396/2019 - INTERVENTION/IMPLEADMENT)
MA 2339/2019 in C.A. No. 6951/2009 (XIV-A)
(With   appln.(s)    for     IA    No.169459/2019   -    APPROPRIATE
ORDERS/DIRECTIONS, IA No. 169456/2019 - DISCHARGE OF ADVOCATE ON
RECORD)
MA 557/2020 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With appln.(s) for IA No.9977/2020 - APPLICATION FOR PERMISSION)
MA 858/2020 in CONMT.PET.(C) No. 1965-1967/2017 in C.A. No.
6953/2009 (XIV-A)
(With    appln.(s)    for   IA    No.122965/2020    -   APPROPRIATE
ORDERS/DIRECTIONS, IA No.42653/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No.42654/2020 - EXEMPTION FROM FILING O.T. and IA No.42650/2020
- INTERVENTION/IMPLEADMENT)
MA 412/2021 in CONMT.PET.(C) No. 1968-1969/2017 in C.A. No.
6953/2009 (XIV-A)
(With    appln.(s)   for      IA    No.17789/2021   –    APPROPRIATE
ORDERS/DIRECTIONS, IA No.17782/2021 - APPROPRIATE ORDERS/DIRECTIONS
and IA No.17760/2021 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1865/2019 in CONMT.PET.(C) No.1921/2017 in C.A. No.6950/2009
(With appln.(s) for IA No.133057/2019 - EXEMPTION FROM FILING O.T.
MA 1150/2019
                                   5


and IA No. 133055/2019 - INTERVENTION APPLICATION)
MA 1879/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133663/2019 - INTERVENTION APPLICATION)
MA 1881/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133664/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133662/2019 - INTERVENTION APPLICATION)
MA 1890/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133669/2019 - INTERVENTION APPLICATION)
MA 1885/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No.133670/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133668/2019 - INTERVENTION APPLICATION)
MA 1877/2019 in CONMT.PET.(C) No. 1921/2017 in C.A. No. 6950/2009
(With appln.(s) for IA No. 133685/2019 - EXEMPTION FROM FILING O.T.
and IA No. 133684/2019 - INTERVENTION APPLICATION)


Date : 08-03-2022 These matters were called on for hearing today.


CORAM :
               HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
               HON'BLE MR. JUSTICE SURYA KANT
               HON'BLE MR. JUSTICE VIKRAM NATH


For Petitioner(s)
                    Mr. Yadav Narender Singh, AOR

                    Mr.   V. Prakash, Sr. Adv.
                    Mr.   E.M. Sudarshan Nachiyappan, Sr. Adv.
                    Mr.   P. Mahadevan, Adv.
                    Mr.   P.V. Yogeswaran, Adv.
                    Mr.   M.A. Chinnasamy, AOR
                    Ms.   C. Rubavathi, Adv.
                    Mr.   M. Veeraragavan, Adv.
                    Mr.   C. Ragavendren, Adv.
                    Mr.   V. Senthil Kumar, Adv.
                    Mr.   P. Rajaram, Adv.
                    Mr.   Ashish Upadhyay, Adv.

                    Mr. B.K. Pal, AOR
                    Mr. Vishal, Adv.
                    Mr. Arun Mishra, Adv.
MA 1150/2019
                                   6



                    Mr.   Pallav Sishodia, Sr. Adv.
                    Mr.   Rajiv Kumar, AOR
                    Mr.   Shailesh Madiyal, Adv.
                    Mr.   Krishna M. Singh, Adv.
                    Mr.   Ajay Amrit Raj, Adv.
                    Mr.   Ashish Prakash, Adv.
                    Mr.   Sanjeev Gupta, Adv.

                    Petitioner-in-person

                    Mr. Vaibhav Manu Srivastava, AOR

                    Mr. Bankey Bihari Sharma, AOR

                    Mrs. Anjani Aiyagari, AOR

                    Dr. Manish Singhvi, Sr. Adv.
                    Mr. D.K. Devesh, AOR

                    Mr. Ram Lal Roy, AOR

For Respondent(s)   Mr.   A.N.S. Nadkarni, Sr. Adv.
                    Mr.   Ashok Panigrahi, AOR
                    Ms.   Geetanjali Das Krishnan, Adv.
                    Mr.   Nabab Singh, Adv.
                    Mr.   Salvador Santosh Rebello, Adv.
                    Mr.   Arzu Paul, Adv.
                    Ms.   Deepti Arya, Adv.
                    Mr.   Adiraj Bali, Adv.

                    Mr. V.N. Subramaniam, Adv.
                    Ms. Anzu. K. Varkey, AOR
                    Ms. Aiswariya Gupta, Adv.

                    Mr. Randhir Kumar Ojha, AOR

                    Mr.   R. Singaravelan, Sr. Adv.
                    Mr.   S. Nandakumar, Adv.
                    Ms.   Deepika Nandakumar, Adv.
                    Mr.   Anand Murthi Rao, Adv.
                    Mr.   M.S. Saran Kumar, Adv.
                    Mr.   Srinavasa Rao, Adv.
MA 1150/2019
                              7


               Mr. P. Vasu, Adv.
               Mr. Naresh Kumar, AOR

               Mr.   R. Singaravelan, Sr. Adv.
               Mr.   Raktim Gogoi, Adv.
               Mr.   G. Ananda Selvam, Adv.
               Mr.   P. Vasu, Adv.
               Mr.   Samarth Shandilya, Adv.
               Ms.   Lakshmi Ramamurthy, AOR

               Mr. Salman Khurshid, Sr. Adv.
               Ms. Lubna Naaz, AOR
               Ms. Sommya Chaturvedi, Adv.

               Mr.   Mayilsamy K., Adv.
               Mr.   Aayush Kumaran Natarajan, Adv.
               Mr.   S. Vinayak, Adv.
               Mr.   P. Soma Sundaram, AOR

               Mr. Vivek Sharma, AOR

               Dr.   P. Ravishankar, Sr. Adv.
               Ms.   Resmitha R. Chandran, AOR
               Mr.   Biju Joseph, Adv.
               Mr.   Hardik Vashisht, Adv.
               Ms.   Pooja Rohatgi, Adv.
               Mr.   Pramod P., Adv.

               Mr. Anand Dilip Landge, AOR

               Mr. Rakesh Shukla, Adv.
               Ms. Sumita Hazarika, AOR

               Mr. Karunakar Mahalik, AOR

               Mr. A. Venayagam Balan, AOR

               Mr. V.N. Raghupathy, AOR
               Mr. C.B. Gururaj, Adv.

               Mr. Vishnu Shankar Jain, AOR
MA 1150/2019
                                             8


                             Dr.    Manish Singhvi, Sr. Adv.
                             Ms.    Khyali Singh, Adv.
                             Mr.    D.K. Devesh, AOR
                             Mr.    S.K. Roshan, Adv.

                             Mr.    M.M. Singh, Adv.
                             Mr.    Jitendra Kumar, Adv.
                             Mr.    Anurag Bhardwaj, Adv.
                             Mr.    Rameshwar Prasad Goyal, Adv.

                             Mr. Dhirendra Kumar Mishra, Adv.
                             Mr. P.B. Reddy, Adv.
                             Mr. Rameshwar Prasad Goyal, Adv.

                             Mrs. Kawaljit Kochar, Adv.
                             Mr. Utkarsh Vats, Adv.
                             Mr. Deepanshu, Adv.
                             Mr. Kusum Chaudhary, Adv.


                    UPON hearing the counsel the Court made the following
                                     O R D E R

1 Arguments concluded.

2 Judgment reserved.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master