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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(4) in The Punjab Co-operative Societies Act, 1961

(4)The Registrar may fix the remuneration payable to the person appointed as Administrator and the amount of such remuneration and other costs, if any, incurred in the management of the society shall be payable from its funds.