Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 18 in Protection of Women from Domestic Violence Rules, 2006 18. Any other facilities available, specify Note: In case of a counselling centre, details under columns 19 to 25 are to be entered after inspection by registering authority
