Patna High Court - Orders
M/S M.L.Dalmia & Co.Ltd. vs The Union Of India on 28 October, 2016
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Request Case No.12 of 1997
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M/S M.L. Dalmia & Co. Ltd, 32, Shakespere Sarani, Calcutta-17, a
Company incorporated under the Indian Companies Act through its
constituted attorney Ram Awatar Dalmiya sn of late Chiranjee Lal
Dalmiya, resident of 71, B Ashutosh Mukherjee Road, Calcutta -25
.... .... Petitioner
Versus
The Union of India represented by the Executive Engineer (CCW) Civil
Construction Wing, All India Radio, Frazer Road, Chajju Bagh, Patna
800001
.... .... Respondents
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Appearance :
For the Petitioner : None
For the Respondent : None
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
5 28-10-2016Once again none of the parties is represented when the matter is called.
2. The request case is dismissed for non-prosecution on behalf of the petitioner.
(Vikash Jain, J) B.T/-
U