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Patna High Court - Orders

M/S M.L.Dalmia & Co.Ltd. vs The Union Of India on 28 October, 2016

Author: Vikash Jain

Bench: Vikash Jain

                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Request Case No.12 of 1997
                     ======================================================
                     M/S M.L. Dalmia & Co. Ltd, 32, Shakespere Sarani, Calcutta-17, a
                     Company incorporated under the Indian Companies Act through its
                     constituted attorney Ram Awatar Dalmiya sn of late Chiranjee Lal
                     Dalmiya, resident of 71, B Ashutosh Mukherjee Road, Calcutta -25
                                                                           .... .... Petitioner
                                                     Versus
                     The Union of India represented by the Executive Engineer (CCW) Civil
                     Construction Wing, All India Radio, Frazer Road, Chajju Bagh, Patna
                     800001
                                                                       .... .... Respondents
                     ======================================================
                     Appearance :
                     For the Petitioner     : None
                     For the Respondent : None
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
                     ORAL ORDER

5       28-10-2016

Once again none of the parties is represented when the matter is called.

2. The request case is dismissed for non-prosecution on behalf of the petitioner.

(Vikash Jain, J) B.T/-

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