Section 21(1)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)is an applicant to be adjudicated, an insolvent or is an undischarged insolvent ; or

(aa)[ is not eligible for membership under Section 19] [Inserted by Andhra Pradesh Act No. 28 of 1988, w.e.f. 9-5-1988.] ; or