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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1) in Bihar State School Teachers and Employees Disputes Redressal Rules, 2015

(1)"The Bihar State School Teachers and Employees Disputes Redressal Rules 2013" and subsequent orders/instructions passed under the said Rules, 2013 are hereby repealed.