Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998 (a)"Authority" means the Delhi Development Authority established under section 3 of the Delhi Development Act, 1957 (61 of 1957);
