Jharkhand High Court
Mr. Ravi Kr. Singh vs Ac To Aag on 21 February, 2023
Author: S.N. Pathak
Bench: S. N. Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 2015 of 2014
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CORAM: HON'BLE DR. JUSTICE S. N. PATHAK
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For Petitioner : Mr. Ravi Kr. Singh, Advocate For Respondents : AC to AAG
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07/21.02.2023 As prayed, put up this case after four weeks.
(Dr. S.N. Pathak, J.) /punit/