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Jharkhand High Court

Mr. Ravi Kr. Singh vs Ac To Aag on 21 February, 2023

Author: S.N. Pathak

Bench: S. N. Pathak

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(S) No. 2015 of 2014
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CORAM: HON'BLE DR. JUSTICE S. N. PATHAK

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For Petitioner : Mr. Ravi Kr. Singh, Advocate For Respondents : AC to AAG

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07/21.02.2023 As prayed, put up this case after four weeks.

(Dr. S.N. Pathak, J.) /punit/