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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(i) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(i)The candidates admitted in the University Colleges in the postgraduate courses MBA/MCA shall pay the fees as decided by the concerned University.